Citation : 2021 Latest Caselaw 2756 Chatt
Judgement Date : 8 October, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 2056 of 1999
Laxshmi Kant Versus State of Madhya Pradesh
08.10.2021
Mr. Rahil Arun Kochar, counsel for the Appellants.
Ms. Shubha Shrivastava, PL for the State.
Arguments heard.
Reserved for Judgment.
Sd/-
(Rajani Dubey) Judge
V/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!