Ganesh Hota vs Shrimati Ganeshi Hota
2021 Latest Caselaw 3418 Chatt

Citation : 2021 Latest Caselaw 3418 Chatt
Judgement Date : 30 November, 2021

Chattisgarh High Court

Ganesh Hota vs Shrimati Ganeshi Hota on 30 November, 2021

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                          FA No. 92 of 2009

                             Ganesh Hota Versus Shrimati Ganeshi Hota




30.11.2021        Shri R.K. Pali, counsel for the appellant.

                  Shri Kishan Lal Sahu, counsel on behalf of Shri Abhijit Sarkar, counsel

              for the respondent.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE

Deshmukh

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