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Kiran Shrivastava vs State Of Chhattisgarh
2021 Latest Caselaw 3262 Chatt

Citation : 2021 Latest Caselaw 3262 Chatt
Judgement Date : 22 November, 2021

Chattisgarh High Court
Kiran Shrivastava vs State Of Chhattisgarh on 22 November, 2021
                HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet

                                    WA No. 298 of 2021

                 Kiran Shrivastava Versus State of Chhattisgarh & Others




22/11/2021       Heard Mr. Bhaskar Payashi, learned counsel for the appellant. Also

             heard Mr. Siddharth Dubey, learned Deputy Government Advocate for

             respondents No. 1 and 2 and Mr. Pawan Shrivastava, learned counsel

for respondent No.3.

Hearing complete.

Judgment reserved.

                            Sd/-                                         Sd/-
                  (Arup Kumar Goswami)                            (Goutam Bhaduri)
                        Chief Justice                                   Judge




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