Manish Sharma vs Smt. Roshni Sharma
2021 Latest Caselaw 441 Chatt

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                                                                                   NAFR
                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                              FA(MAT) No. 22 of 2021
                     • Manish Sharma S/o Late R.N. Sharma, Aged About 34 Years R/o
                       Amar Gas Godown, Samta Colony, Magarpara, Bilaspur, Tahsil And
                       District Bilaspur, CG.                       ---- Appellant/s
                                                   Versus
                     • Smt. Roshni Sharma W/o Manish Sharma, Aged About 29 Years R/o
                       Village Ringringa (Tenganmada), Police Station Kota, District
                       Bilaspur, CG.                              ---- Respondent


                     •   Shri Rohan Patnayak, Advocate for the appellant.
                     •   Shri Hariom Rai, Advocate for the respondent.




                         D.B.: Hon'ble Shri Justice Manindra Mohan Shrivastava

                                  Hon'ble Smt. Justice Vimla Singh Kapoor

                                              Order on Board

                  Per Manindra Mohan Shrivastava, J.

21.06.2021 Heard.

Learned counsel for the appellant seeks to withdraw this appeal with

liberty to move appropriate application for review/modification of the

impugned order for waiving of cooling period, in view of Supreme Court

judgment in the case Amardeep Singh Vs. Harveen Kaur, 2017 (8)

SCC 746.

Learned counsel for the respondent also does not oppose this

prayer as respondent is also willing for waiving of cooling period.

Considering the submission, learned counsel for the appellant

this appeal is dismissed as withdrawn with liberty as prayed for.

                                  Sd/-                                      Sd/-

                  (Manindra Mohan Shrivastava)                     (Vimla Singh Kapoor)
                             Judge                                        Judge

Pawan Prajapati