Raju Pathan vs State Of Chhattisgarh
2021 Latest Caselaw 227 Chatt

Citation : 2021 Latest Caselaw 227 Chatt
Judgement Date : 9 June, 2021

Chattisgarh High Court

Raju Pathan vs State Of Chhattisgarh on 9 June, 2021

           HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                           CRA No. 1084 of 2018
                  Raju Pathan Versus State Of Chhattisgarh




09.06.2021         Mr. Roop Naik, Counsel for the Appellant.

                   Mr. Ghanshyam Patel, G.A. for State/Respondent.

Heard on admission and I.A.No.1/2018 for suspension of sentence and grant of bail to the appellant.

In view of judgment dated 17.05.2021 passed in MCRC No. 708/2021 by this High Court, let a notice be issued to the victim/informant of the case.

PF within three days.

List the matter on 05.07.2021.

Sd/-

(Arvind Singh Chandel) Judge

parul

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