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Ramnarayan Sahu vs The Registrar General
2021 Latest Caselaw 197 Chatt

Citation : 2021 Latest Caselaw 197 Chatt
Judgement Date : 8 June, 2021

Chattisgarh High Court
Ramnarayan Sahu vs The Registrar General on 8 June, 2021
                                                               NAFR

         HIGH COURT OF CHHATTISGARH, BILASPUR

                         WA No. 136 of 2021

     Ramnarayan Sahu S/o Mahettar Lal Sahu Aged About 33
      Years R/o Thakurdev Para, Tahsil Balouda, District Janjgir -
      Champa, Chhattisgarh.                      ---- Appellant

                                Versus

   1. The Registrar General, High Court Of Chhattisgarh Bilaspur,
      Post And District Bilaspur, Chhattisgarh.

   2. Family Court , Janjgir District Janjgir Champa, Chhattisgarh.

   3. Smt. Nand Kumari Sahu W/o Ramnarayan Sahu Aged About
      32 Years R/o Parsabhata, Balco Nagar Korba, Presently R/o
      Adarsh Nagar Podibahar Korba, Police Station Kotwali,
      District Korba, Chhattisgarh.          ---- Respondents



For Appellant              :-    Mr. Govind Prasad Dewangan, Adv


            Hon'ble Shri Prashant Kumar Mishra, Ag.CJ
               Hon'ble Shri Parth Prateem Sahu, J.

Judgment On Board

By

Prashant Kumar Mishra, Ag.CJ

08/06/2021

1. Learned counsel for the appellant prays for and is permitted

to withdraw the writ petition with liberty to prefer duly

constituted petition under Article 227 of the Constitution of

India.

2. Accordingly, the writ appeal stands disposed of.

                 SD/-                               SD/-
         (Prashant Kumar Mishra)              (Parth Prateem Sahu)
            Acting Chief Justice                    Judge
Ayushi
 

 
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