State Of Chhattisgarh vs Laxmichand
2021 Latest Caselaw 1394 Chatt

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                             Proceedings through Video Conferencing
                                         WA No. 41 of 2021
                                 The Chairman Versus Laxmichand

                                           WA/94/2021,




27.7.2021 Mr. Sanjay Patel, Counsel for the appellant in WA No.41/2021.

          Mr. Sudeep Agarwal, Dy. AG for the State/appellant in WA No.94/2021.

          Mr. VVS Murthy, Senior Advocate with Mr. KR Nair, Counsel for respondents 1 to 3.

Heard on IA No.5/2021, an application filed on behalf of the appellant in WA

No.41/2021, seeking permission to substitute the names of the legal representatives

of deceased- respondents 2 & 3

On due consideration, the application is allowed.

It is ordered as prayed for.

Let necessary amendment be carried out in WA No.41/2021 within a week.

Mr. VVS Murthy, learned Senior Advocate appearing along with Mr. KR Nair, Advocate,

would accept notice in WA No.41/2021, for the legal representatives of deceased -

respondents 2 & 3, therefore, notice need not go to them.

Since both the writ appeals are arising out of the same writ petition/same judgment

passed by the learned Single Judge, we allow Mr. Sudeep Agarwal, learned Dy. AG, to

correct the cause title within a week in WA No.94/2021 (an appeal preferred by the State) also by impleading the legal representatives of deceased -respondents 2 & 3.

Mr. VVS Murthy, learned Senior Advocate appearing along with Mr. K.R. Nair,

Advocate, would accept notice for the legal representatives of deceased -

respondents 2 & 3 in WA No.94/2021 also.

In view of the above, IA No.4/2021 and IA No.2/2021, applications for information of

death of respondents 2 & 3, filed in WA No.41/2021 and WA No.94/2021 respectively,

are disposed of.

Post the matter immediately after 4 weeks.

                   Sd/-                                          Sd/-

        ( Prashant Kumar Mishra)                           (Rajani Dubey)
            Acting Chief Justice                              Judge




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