Smt. Madhuri Ahar vs Alekh Chandra Ahar
2021 Latest Caselaw 3673 Chatt

                                             1


                                                                              NAFR
                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                 FAM No. 220 of 2016

    • Smt. Madhuri Ahar W/o Shri Alekh Chandra Ahar, Aged About 28 Years R/o
      Ganpati Vihar Colony, Behind Swaraj Tractor, Dr. Pravin Sharma Lane,
      Changora Bhata, Raipur, Tahsil And District Raipur, Chhattisgarh

                                                                     ---- Appellant

                                       Versus

    • Alekh Chandra Ahar S/o Shri Suresh Ahar, R/o Hanuman Nagar, Lakhe
      Nagar, Raipur, Chhattisgarh

                                                                 ---- Respondents



        For Appellant                    :       Shri Anand Shukla, Advocate


                        Hon'ble Shri Justice Goutam Bhaduri

                        Hon'ble Smt. Justice Rajani Dubey

                                 Judgment on Board


Per Goutam Bhaduri, J.

13/12/20 21

Heard.

1. Learned counsel for the appellant would submit that there is no

instruction in this matter and as per the information the respondent has

already married. Probably, therefore the appellant may not be interested to

prosecute the matter.

2. In view of such submission as there is no instruction the

appeal is dismissed.

                 Sd/-                                                  Sd/-


          (Goutam Bhaduri)                                    (Rajani Dubey )

                 Judge                                             Judge

Jyoti