Kishor Kumar Kachhi vs State Of Chhattisgarh
2021 Latest Caselaw 1882 Chatt

Citation : 2021 Latest Caselaw 1882 Chatt
Judgement Date : 19 August, 2021

Chattisgarh High Court

Kishor Kumar Kachhi vs State Of Chhattisgarh on 19 August, 2021

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                                Order Sheet

                           Proceedings through Video Conferencing

                                                CRR No. 527 of 2021

                               Kishor Kumar Kachhi Versus State Of Chhattisgarh




19/08/2021

Ms. Shriya Mishra, counsel for the applicant.

Learned counsel for the applicant prays for and is granted two weeks time to file certified copy of the impugned judgment.

List this case thereafter.

Sd/-

(N.K. Chandravanshi) JUDGE

Kamde

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