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Nirmalchand Kothari vs Inderchand Kothari
2021 Latest Caselaw 77 Chatt

Citation : 2021 Latest Caselaw 77 Chatt
Judgement Date : 8 April, 2021

Chattisgarh High Court
Nirmalchand Kothari vs Inderchand Kothari on 8 April, 2021
            HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                                 FA No. 64 of 2020
                Inderchand Kothari Versus Nirmalchand Kothari

                                   FA/506/2019
                  Proceedings through Video Conferencing




8/4/2021

Mr. Ashish Surana and Mr. Prasoon Agrawal, counsel for

respective parties.

Mr. Ayaz Naved, G.A. for the State.

Heard.

Both the appeals are arising out of same judgment and decree.

Both the appeals are admitted for hearing.

Parties have already entered their appearance, therefore, they

are directed to exchange the memo of appeal and other documents.

Mediation directed in FA No.506/2019 has failed.

Post both the appeals for final hearing in due course.

                          SD/-                               SD/-
                   (Prashant Kumar Mishra)           (N.K. Chandravanshi)
                          Judge                              Judge



 Ayushi
 

 
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