Citation : 2021 Latest Caselaw 19 Chatt
Judgement Date : 1 April, 2021
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
REVP No.53 of 2021
1. Gajendra Tiwari S/o Late Shri Ramnarayan Tiwari Aged About 63 Years R/o.
Kenabandh, Ambikapur, Tahsil Ambikapur, District Surguja Chhattisgarh
Ramnarayan Tiwari (Died) Through Lrs. Gajendra Tiwari As Per Honble Court
Order Dated 05-10-2018., District : Surguja (Ambikapur), Chhattisgarh
2. Rajendra Tiwari S/o Late Shri Ramnarayan Tiwari Aged About 61 Years R/o.
Behind Police Line, Bauripara, Ambikapur, Tahsil Ambikapur, District Surguja
Chhattisgarh., District : Surguja (Ambikapur), Chhattisgarh
3. Ravindra Tiwari S/o Late Shri Ramnarayan Tiwari Aged About 57 Years R/o.
Village Jamwantpur, Post Tatapani, Tahsil Ramanujganj, District Balrampur
Ramanujganj Chhattisgarh, District : Balrampur, Chhattisgarh
4. Surendra Tiwari S/o Late Shri Ramnarayan Tiwari Aged About 53 Years R/o
Village Jamwantpur, Post Tatapani, Tahsil Ramanujganj, District Balrampur
Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh
---- Petitioners
Versus
1. Dhananjay Tiwari S/o Late Ramsarikh Tiwari Aged About 42 Years R/o. Village
Jamwantpur, Post Office Tatapani, District Balrampur Ramanujganj Chhattisgarh
Respondent / Appellant No. 1b Ramsarikh Tiwari (Dead) Through Lrs.
Dhananjay Tiwari As Per Honble Court Order Dated 03-07-2019 (Deleted) Smt. Dadkali Devi As Per Honble Court Order Dated 03-07-2019., District : Balrampur, Chhattisgarh
2. Bhardul Tiwari S/o Late Ramsarikh Tiwari Aged About 35 Years R/o. Village Jamwantpur, Post Office Tatapani, District Balrampur Ramanujganj Chhattisgarh Respondent / Appellant No. 1c, District : Balrampur, Chhattisgarh
3. Leelavati Devi Wd/o Shri Ramnarayan Tiwari Aged About 75 Years R/o. Village Jamwantpur, Post Tatapani, Tahsil Ramanujganj, District Balrampur Ramanujganj Chhattisgarh Respondent / Rerspondent No. 1-1 (E), District : Balrampur, Chhattisgarh
4. Smt. Makhola Devi W/o Jitbandhan Mahto Aged About 45 Years R/o. Village Jamwantpur, Tahsil Pal, District Surguja Chhattisgarh Respondent / Respondent No. 3, District : Surguja (Ambikapur), Chhattisgarh
5. Smt. Dropadi Devi D/o Nathun Prasad Kuswaha Aged About 26 Years R/o. Village Nagara Tahsil Ramanujganj District Surguja Chhattisgarh. Respondent / Respondent No. 4 Deleted (Chhohada Devi) As Per Honble Court Order Dated 05-10-2018, District Surguja (Ambikapur) Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh
6. State Of Chhattisgarh Through The Collector, Sarguja, Chhattisgarh. Respondent / Respondent No. 5., District : Surguja (Ambikapur), Chhattisgarh
....Respondents Petition for review
(By Circulation in Chamber) Hon'ble Shri Justice Manindra Mohan Shrivastava
(Order passed on 01/04/2021)
Having perused the grounds in the review petition, it appears to be more in
nature of an appeal in disguise. No ground is made out for reviewing the judgment and
decree passed earlier. The review Petition is dismissed in Chamber.
Sd/-
(Manindra Mohan Shrivastava) Judge Rekha
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