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Nivedita De Bakshi And Others vs Cygnus Investment And Finance Private ...
2026 Latest Caselaw 2461 Cal/2

Citation : 2026 Latest Caselaw 2461 Cal/2
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Nivedita De Bakshi And Others vs Cygnus Investment And Finance Private ... on 30 March, 2026

Author: Debangsu Basak
Bench: Debangsu Basak
OCD-8
                               IN THE HIGH COURT AT CALCUTTA
                                    (COMERCIAL DIVISION)
                                        ORIGINAL SIDE

                                   APOT/37/2026
                                        WITH
                                    AP/211/2023
                       IA NO. GA-COM/1/2026, GA-COM/2/2026

                        NIVEDITA DE BAKSHI AND OTHERS
                                     -VS-
          CYGNUS INVESTMENT AND FINANCE PRIVATE LIMITED AND OTHERS.

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
                      AND
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date : March 30, 2026.

                                                                        Appearance:
                                                        Mr. Swatarup Banerjee, Adv.
                                                       Mr. Debanjan Mukherjee, Adv.
                                                     Mr. Joyjit Roy Choudhury, Adv.
                                                           Mr. Sariful Hauque, Adv.
                                                                  ...for petitioners.

                                                           Mr. Suman Dutt, Sr. Adv.
                                                       Ms. Manju Bhutoria, Sr. Adv.
                                                    Mr. Dwipayan Basu Mullick, Adv.
                                                    Mr. Subhankar Chakraborty, Adv.
                                                  Mr. Saptarshi Bhattacharjee, Adv.
                                                                 Mr. S. Gupta, Adv.
                                                                  ...for respondents.

The Court: Due to personal difficulty of one of us (Debangsu Basak, J.),

APOT/37/2026 is released from the list.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

KB AR (CR)

 
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