Fibre Processors Pvt Ltd (In Liqn) vs Om Prakash Bhartia
2026 Latest Caselaw 2455 Cal/2

Calcutta High Court

Fibre Processors Pvt Ltd (In Liqn) vs Om Prakash Bhartia on 30 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-12,13

                                             ORDER SHEET
                                   IN THE HIGH COURT AT CALCUTTA
                                    CIVIL APPELLATE JURISDICTION
                                            ORIGINAL SIDE

                                          APO/92/2025
                                       IA NO:ACO/2/2025
                     IN THE MATTER OF FIBRE PROCESSORS PVT LTD (IN LIQN)
                                             AND
                                     OM PRAKASH BHARTIA
                                             -VS
                              O/L, HIGH COURT CALCUTTA & ANR
                                              --

APO/93/2025 RE FIBRE PROCESSORS PVT LTD (IN LIQN) AND OM PRAKASH BHARTIA

-VS O/L, HIGH COURT CALCUTTA & ANR

BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA And The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: March 30, 2026.

Mr. S. Dasgupta, Adv; Mr. G. Dhelia, Adv.; Mr. J.K. Sharmas, Adv.; Mr. S. Hazra, Adv., appear.

Mr. U.S. Menon, Adv.; Mr. A.Chakraborty, Adv., appear.

1. The Court:It is submitted by learned counsel for the appellant that the interim order originally

passed and lastly extended on February 25, 2026, is expiring tomorrow.

2. The said interim order originally passed shall stand extended until April 30, 2026.

3. List the matters on April 20, 2026.

4.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) tk