Department vs Dalgreen Agro Pvt. Ltd
2026 Latest Caselaw 2409 Cal/2

Calcutta High Court

Department vs Dalgreen Agro Pvt. Ltd on 30 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-1-4

                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          CIVIL APPELLATE JURISDICTION
                                  ORIGINAL SIDE


                             APO/96/2024
   STATE OF WEST BENGAL THROUGH THE PRINCIPAL SECRETARY, REVENUE
                             DEPARTMENT
                                 -VS-
                       DALGREEN AGRO PVT. LTD.
                                  ---

APO/114/2023 INDORAMA INDIA PRIVATE LIMITED

-VS-

COLLECTOR OF STAMP REVENUE, KOLKATA

---

APO/26/2025; IA NO:GA/1/2025 DALGREEN AGRO PRIVATE LIMITED

-VS-

STATE OF WEST BENGAL AND ORS

-

APOT/86/2025; IA NO:GA/1/2025 COLLECTOR OF STAMP REVENUE KOLKATA

-VS-

INDORAMA INDIA PRIVATE LIMITED

BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA And The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: 30.03.2026

Mr. A. Chatterjee, Sr. Adv.; Mr. S. Majumder, Sr. Adv.; Mr. A. Sengupta, Adv.; Mr. S. Sen, Adv.; Ms. R. Mitra, Adv., for appellant in item 2. Mr. R. Ghosh, Adv.; Mr. P. Bag, Adv.; Mr. A. Agarwal, Adv.; Mr. A. Goyal, Adv., appear for Dalgreen Agro.

Mr. K. Datta, Ld. A.G.; Mr. A. Banerjee, Adv.; Mr. D. Dinda, Adv.; Mr. A. Chowdhury, Adv., for State

1. The Court: Mr. Abhijit Chatterjee, learned Senior Advocate appearing for M/s.

Indorama, has concluded his submissions.

2. Mr. Bag, learned counsel, led by Mr. Rupak Ghosh, learned counsel, shall open

their appeal and make submissions on behalf of M/s. Dalgreen on the adjourned

date.

3. List the matters on April 6, 2026 at 2 p.m. as item no.1.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) tk