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The Deputy Director Directorate Of ... vs Ms Mirduhasini Power Private Limited
2026 Latest Caselaw 2379 Cal/2

Citation : 2026 Latest Caselaw 2379 Cal/2
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

The Deputy Director Directorate Of ... vs Ms Mirduhasini Power Private Limited on 27 March, 2026

Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
OD 15, 25 to 33 & 36



                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                            SPECIAL JURISDICTION
                                ORIGINAL SIDE


                           APML/3/2025
                         IA NO: GA/1/2025
         THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                 VS
               MS MIRDUHASINI POWER PRIVATE LIMITED

                           APMLT/20/2025
                          IA NO: GA/1/2025
        THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                  VS
      MS SHRISTI INFRASTRUCTURE DEVELOPMENT PRIVATE LIMITED

                           APMLT/21/2025
                          IA NO: GA/1/2025
         THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                  VS
            MS DEVI TRADING AND HOLDING PRIVATE LIMITED

                           APMLT/22/2025
                          IA NO: GA/1/2025
         THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                 VS
                        INDRANAIL DASGUPTA

                          APMLT/23/2025
                         IA NO: GA/1/2025
         THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                 VS
                             SUNIL JHA

                          APMLT/24/2025
                         IA NO: GA/1/2025
         THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                                 VS
                           POWER TRUST
                               2


                      APMLT/25/2025
                     IA NO: GA/1/2025
     THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                             VS
            MS BHASKAR SILICON PRIVATE LIMITED

                       APMLT/26/2025
                      IA NO: GA/1/2025
     THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                             VS
                   AJAY KUMAR AGARWAL

                       APMLT/27/2025
                      IA NO: GA/1/2025
     THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                              VS
       MS TUTICORIN ELECTRICITY SUPPLY PRIVATE LIMITED

                        APMLT/28/2025
                       IA NO: GA/1/2025

     THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                            VS
             MS GREEN UTILITY PRIVATE LIMITED

                       APMLT/31/2025
                      IA NO: GA/1/2025
     THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
                              VS
           MS BESCO DISTRIBUTORS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE RAJARSHI BHARADWAJ
                   AND
The Hon'ble JUSTICE UDAY KUMAR
Date: 27th March, 2026.


                                                           Appearance:
                                           Mr. Arijit Chakraborty, Adv.
                                          Mr. Debsoumya Basak, Adv.
                                               Ms. Swati Kumari, Adv.
                                                           ...for the ED
                                              3


        The Court: Learned counsel appearing for the Enforcement Department

files affidavits of service.

        The matters are ready for hearing.

        Nobody appears for the respondent/assessee.

Let these matters again appear in the list on 16th April, 2026.

(RAJARSHI BHARADWAJ, J.)

(UDAY KUMAR, J.)

B.Pal

 
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