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Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors
2026 Latest Caselaw 2361 Cal/2

Citation : 2026 Latest Caselaw 2361 Cal/2
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors on 27 March, 2026

OD- 7 to 19
                        ORDER SHEET

              IN THE HIGH COURT AT CALCUTTA
               Ordinary Original Civil Jurisdiction
                        ORIGINAL SIDE

                      IA NO. GA/16/2022
                        In CS/338/2013

                ANIL KUMAR PATODIA & ANR.
                           Vs
              SUNIL KUMAR PATODIA AND ORS.

                              And

                      IA NO. GA/17/2022
                        In CS/338/2013

                ANIL KUMAR PATODIA & ANR.
                           Vs
              SUNIL KUMAR PATODIA AND ORS.

                              And

                      IA NO. GA/18/2023
                        In CS/338/2013

                ANIL KUMAR PATODIA & ANR.
                           Vs
              SUNIL KUMAR PATODIA AND ORS.

                              And

                      IA NO. GA/19/2023
                        In CS/338/2013

                ANIL KUMAR PATODIA & ANR.
                           Vs
              SUNIL KUMAR PATODIA AND ORS.

                              And

                      IA NO. GA/20/2023
                        In CS/338/2013

                ANIL KUMAR PATODIA & ANR.
                           Vs
              SUNIL KUMAR PATODIA AND ORS.
               2




            And

      IA NO. GA/21/2023
        In CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

            And

      IA NO. GA/22/2023
        In CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

            And

      IA NO. GA/23/2023
        In CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

            And

      IA NO. GA/24/2023
        In CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

            And

      IA NO. GA/25/2023
        In CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

            And

      IA NO. GA/26/2024
                               3




                       In CS/338/2013

                 ANIL KUMAR PATODIA & ANR.
                            Vs
               SUNIL KUMAR PATODIA AND ORS.

                            And

                     IA NO. GA/27/2024
                       In CS/338/2013

                 ANIL KUMAR PATODIA & ANR.
                            Vs
               SUNIL KUMAR PATODIA AND ORS.

                            And

                     IA NO. GA/28/2025
                       In CS/338/2013

                 ANIL KUMAR PATODIA & ANR.
                            Vs
               SUNIL KUMAR PATODIA AND ORS.



BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date:27th March, 2026
                                                                Appearance:
                                                   Ms. Rajshree Kajaria, Adv.
                                                      Ms. Vrinda Kedia, Adv.
                                                           ...for the plaintiffs

                                               Mr. Nirmalya Dasgupta, Adv.
                                                          Mr. R.L. Mitra, Adv.
                           ...for respondent nos. 1 -4, 43, 47, 48, 52, 55 & 56

Mr. Mainak Bose, Sr. Adv.

Ms. Aasia Hasan, Adv.

Ms. Ramyani Bhattacharya, Adv.

...for respondent nos. 5-9

Mr. Arindam Paul, Adv.

Mr. D. Das, Adv.

Mr. S.P. Ghosh, Adv.

...for the defendant nos. 12, 13, 15, 16 and 17

The Court: In compliance with the order dated 12th March, 2026,

Mr. Sunil Kumar Patodia, Mr. Sushil Kumar Patodia and Mr. Sudhir

Kumar Patodia are present before the Court.

The Learned Advocates representing the respective parties in order

to assist the Court are to place a chart to be prepared individually with

regard to the entitlements of their shares in the properties, movable and

immovable, to be partitioned amongst the respective co-sharers.

Next date be fixed on 30th April, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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