Uco Bank vs Suvasish Dasgupta And Ors
2026 Latest Caselaw 2329 Cal/2

Calcutta High Court

Uco Bank vs Suvasish Dasgupta And Ors on 25 March, 2026

OD-1-2



                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                 ORIGINAL SIDE




                                  APOT/295/2025
                                IN WPO/211/2021
                           IA NO:GA/1/2025; GA/2/2025
                                     UCO BANK
                                       -VS-
                          SUVASISH DASGUPTA AND ORS
                                        --

OCOT/12//2025 IA NO:GA/1/2025 UCO BANK

-VS-

SUVASISH DASGUPTA AND ORS.

BEFORE:

The Hon'ble JUSTICE MADHURESH PRASAD And The Hon'ble JUSTICE PRASENJIT BISWAS Date: 25TH MARCH, 2026.

Appearance:

Ms. Dasgupta, Adv.; Mr. V.Chatterjee, Adv.; Ms. Bhattacharjee, Adv., for petitioner in item 2 & for respondent in item 1.

Mr. S. Das, Adv.; Mr. S. Roy, Adv., for UCO Bank.

1. The Court: During the hearing today, the learned Advocate representing the writ

petitioner pointed out that during the pendency of the appeal, the same charges

were considered by the Criminal Court which held the charges not proved.

2. The supplementary affidavit filed earlier contains a copy of the Judgment of the

Criminal Court.

3. The learned Advocate for the Bank submits that in view of the issue being raised

today, with reference to the decisions in the Compilation of Judgments submitted

by the writ petitioner today, an opportunity should be given to him to address the

Court on this issue.

4. We adjourn the matter to enable the parties to address the Court on this issue.

5. List the appeal and the cross appeal for further consideration on April 23, 2026.

(MADHURESH PRASAD, J.)

(PRASENJIT BISWAS, J.) tk