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Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors
2026 Latest Caselaw 2304 Cal/2

Citation : 2026 Latest Caselaw 2304 Cal/2
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors on 25 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD- 36

                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE


                          CS/278/2015
             IA NO: GA/1/2015(Old No:GA/3709/2015),
                  GA/2/2016(Old No:GA/682/2016),
                 GA/3/2016(Old No:GA/683/2016),
                  GA/4/2016(Old No:GA/684/2016),
                 GA/5/2016(Old No:GA/685/2016),
                  GA/6/2016(Old No:GA/687/2016),
                 GA/8/2016(Old No:GA/3371/2016),
                  GA/9/2017(Old No:GA/156/2017),
                 GA/10/2017(Old No:GA/722/2017),
                 GA/11/2017(Old No:GA/723/2017),
                 GA/15/2020(Old No:GA/669/2020),
                          GA/16/2020

                       GHANSHYAM SARDA
                             VS
               SRI GOVIND KUMAR SARDA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR
  Date : 25th March, 2026.
                                                                    Appearance:

                                                     Mr. Sankarsan Sarkar, Adv.
                                                       Mr. Aditya Kanodia, Adv.
                                                      Mr. Rajdeep Mantha, Adv.
                                                     ...for the plaintiff/petitioner.

                                                      Mr. Abhrajit Mitra, Sr. Adv.
                                                 Mr. Sarvapriya Mukherjee, Adv.
                                                 Mr. Aniruddha Agarwalla, Adv.
                                                      Ms. Priyanka Garain, Adv.
                                                           Mr. S. Majumder, Adv.
                                                           ...for defendant no. 1.

                                                                Mr. A. Basu, Adv.
                                                         Mr. Uttam Sharma, Adv.
                                             ...for the defendant nos. 121 to 125.

                                                     Mr. Debangshu Dinda, Adv.
                                                     Mr. Jai Kumar Surana, Adv.
                                                       Mr. Abhimonyu Roy, Adv.
                                      ...for the defendant nos. 2, 13, 14, 15 & 16.

                                                            Mr. Piyush Jain, Adv.
                                                           ..for def. nos.19 & 20.
                                           2


                                                              Mr. Pranjal Paul, Adv.
                                                              ..for respondent no.77

The Court:- Heard GA/2/2016 in part.

Interim Order is extended till the returnable date since this is an

application for rejection of plaint.

Heard Mr. Mitra, the learned Senior Advocate and Mr. Mukherjee, the

learned Advocate in part.

Adjourned to 27th April, 2026 for further hearing.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)

 
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