Chandra Prakash Agarwal vs Shyam Agarwal
2026 Latest Caselaw 2280 Cal/2

Calcutta High Court

Chandra Prakash Agarwal vs Shyam Agarwal on 24 March, 2026

OD- 2, 65, 66, 67, 68 and 69
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               IA NO. GA/8/2023
                                In CS/228/2004

                          CHANDRA PRAKASH AGARWAL
                                     Vs
                              SHYAM AGARWAL

                                       AND

                               IA NO. GA/14/2021
                                 In CS/283/2001

                          CHANDRA PRAKASH AGARWAL
                                     Vs
                             BHAGIRATH AGARWAL

                                       AND

                               IA NO. GA/15/2021
                                 In CS/283/2001

                          CHANDRA PRAKASH AGARWAL
                                     Vs
                             BHAGIRATH AGARWAL

                                       AND

                               IA NO. GA/16/2021
                                 In CS/283/2001

                          CHANDRA PRAKASH AGARWAL
                                     Vs
                             BHAGIRATH AGARWAL

                                       AND

                               IA NO. GA/17/2021
                                 In CS/283/2001

                          CHANDRA PRAKASH AGARWAL
                                     Vs
                             BHAGIRATH AGARWAL

                                       AND
                                       2

                           IA NO. GA/18/2023
                             In CS/283/2001

                     CHANDRA PRAKASH AGARWAL
                                Vs
                        BHAGIRATH AGARWAL


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 24th March, 2026 Appearance:

Mr. Sayantan Bose, Adv.

Mr. Shayak Mitra, Adv.

Ms. Priyanka Gope, Adv.

...for the plaintiff

Mr. Aditya Sarkar, Adv.

... for the defendant no. 1 (in CS/228/2004) and for the intervener (in GA/17/2021 and GA/18/2023)

Mr. Sormi Dutta, Adv.

... for the defendant no. 2 (in CS/228/2004) and defendant no. 1 (in CS/283/2001)

Mr. Supratim Laha, Adv.

Ms. Debanjana De, Adv.

...for the defendant no. 3 (in CS/228/2004) and defendant no. 2 (in CS/283/2001)

The Court:- Heard the submissions of the Learned Advocates

representing the respective parties and on their prayer, let the matter be

adjourned for a day.

(ANANYA BANDYOPADHYAY, J.)

DB