Kejriwal Transports Private Limited ... vs Hunduja Leyland Finance Limited
2026 Latest Caselaw 2201 Cal/2

Calcutta High Court

Kejriwal Transports Private Limited ... vs Hunduja Leyland Finance Limited on 23 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 1 to 4
                    IN THE HIGH COURT AT CALCUTTA
                           Commercial Division
                             ORIGINAL SIDE


                            CS-COM/293/2024
                        [Old Case No.:CS/155/2021]
                             IA NO: GA/1/2021
             KEJRIWAL TRANSPORTS PRIVATE LIMITED AND ORS.
                                     VS
                   HUNDUJA LEYLAND FINANCE LIMITED

                             CS-COM/294/2024
                       [ [Old Case No.:CS/156/2021]
                             IA NO: GA/1/2021
              VEDICAA SUPPLIERS PRIVATE LIMITED AND ORS.
                                     VS
                   HINDUJA LEYLAND FINANCE LIMITED

                            CS-COM/295/2024
                       [Old Case No.:CS/157/2021]
                            IA NO: GA/1/2021
                    SIDDHARTHA KEJRIWAL AND ORS.
                                    VS
                   HINDUJA LEYLAND FINANCE LIMITED

                            CS-COM/296/2024
                       [Old Case No.:CS/158/2021]
                            IA NO: GA/1/2021
                     ABHIMANYU KEJRIWAL AND ORS.
                                    VS
                   HINDUJA LEYLAND FINANCE LIMITED



  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 23rd March, 2026.

Appearance:

Mr. Ramendu Agarwal, Adv.

..for the petitioner

Mr. Subhankar Chakraborty, Adv. Mr.Saptarshi Bhattacharjee, Adv.

..for the defendant.

The Court:- The Learned Counsel for the Petitioner submitted that the

process of settlement is on the way.

Accordingly, the matters are adjourned.

The matters will go out of the list with liberty to mention.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)