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Alias Gouri Shankar Ja vs Pankaj Jaiswal And Ors
2026 Latest Caselaw 2194 Cal/2

Citation : 2026 Latest Caselaw 2194 Cal/2
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Alias Gouri Shankar Ja vs Pankaj Jaiswal And Ors on 23 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
                                                                                        2022:CHC-OS:8296
OD- 15 & 16
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                           IA NO. GA/9/2023
                             In CS/46/2016
               GOURI SHANKAR SHAW ALIAS BARALAL SHAW
                       ALIAS GOURI SHANKAR JA
                                   Vs
                       PANKAJ JAISWAL AND ORS


                           IA NO. GA/10/2025
                             In CS/46/2016
               GOURI SHANKAR SHAW ALIAS BARALAL SHAW
                       ALIAS GOURI SHANKAR JA
                                   Vs
                       PANKAJ JAISWAL AND ORS


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR
  Date : 23rd March, 2026.
                                                                              Appearance:

                                                          Mr. Rabindra Kumar Jaiswal, Adv.
                                                                    Ms. Debolina Bhar, Adv.
                        ...for the petitioner in item no. 7 and defendant no.1 in item no. 8.

                                                                    Mr. Anirban Bose, Adv.
                                                                     ...for defendant no. 8.

                                                                        Mr. C. Biswas, Adv.
                                                                    ...for defendant no. 14.

                                                                     Ms. Debarati Das, Adv.
                                                                   ...for the Joint Receivers.

                                                                   Mr. Arindam Paul, Adv.
                                                               Mr. Satyajit Sengupta, Adv.
                                                                       ...for Joint Receiver

      The Court:- It is submitted that Bank account has been opened in

Canara Bank, but no Report is there from the Branch Manager, Canara Bank,

Hare Street Branch, pursuant to the direction passed by this Court, as shown

in the Report submitted by the Learned Registrar, Original Side dated 20th

March, 2026.
                                          2

                                                                            2022:CHC-OS:8296
         Reminder may be given to submit or cause to be submitted.

         A Report is called for by this Court in terms of the Order dated

16.02.2026

from the Branch Manager, Canara Bank, Hare Street Branch,

Kolkata.

Accommodation is sought for by the Learned Receivers.

The Learned Receivers shall forthwith takes steps for recovery of

possession from the trespassers and shall also stand collecting rent from the

tenants. The Receivers are at liberty to approach the local police stations and

the Officer-in-Charge of the concerned police station shall provide assistance.

The Receivers shall also ascertain and pay, if funds available, the

outstanding amount and municipal taxes and electricity bills, if any.

The detailed statement of accounts shall be submitted by the Learned

Receivers on the returnable date.

The matters will appear in the list for submission of Report on 6th May,

2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)

 
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