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The Learned Registrar vs Amar Guha Roy & Anr
2026 Latest Caselaw 2160 Cal/2

Citation : 2026 Latest Caselaw 2160 Cal/2
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

The Learned Registrar vs Amar Guha Roy & Anr on 20 March, 2026

OD 2-5

                 IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE

                         APO/104/2024
                       IA NO: GA/1/2024
         THE LEARNED REGISTRAR, CITY CIVIL COURT & ANR.
                               VS
                    AMAR GUHA ROY & ANR.

                        APOT/325/2024
                        AMAR GUHA ROY
                             VS.
         THE LEARNED REGISTRAR, CITY CIVIL COURTS & ANR.

                        APOT/326/2024
                       AMAR GUHA ROY
                             VS.
                SARMISTHA BHATTACHARYA & ORS.

                         APOT/22/2025
                       IA NO: GA/1/2025
    THE LEARNED REGISTRAR, CITY CIVIL COURT CALCUTTA & ANR.
                               VS
                    AMAR GUHA ROY & ORS.


BEFORE:
THE HON'BLE JUSTICE SUJOY PAUL, CHIEF JUSTICE
                  AND
THE HON'BLE JUSTICE PARTHA SARATHI SEN
Date : 20th March, 2026.


                                                           Appearance :
                                    Mr. Santanu Kr. Mitra, Sr. Govt. Adv.
                                         Mr. Debangshu Dinda, Adv.(VC)
                                                         ...for appellant
                                  (in APO/104/2024 & APOT/22/2025)
                                      2




                                                  Mr. Dhiraj Trivedi, Sr. Adv.
                                                  Mr. Debnath Ganguly, Adv.
                                              Mr. Bikash Kumar. Singh, Adv.
                                                               ..for appellant
                                     (in APOT/325/2024 & APOT/326/2024)

                                               Mr. Siddhartha Banerjee, Adv.
                                                Mr. Abhisek Baran Das, Adv.
                                                    Mr. Anjan Bhandari, Adv.
                                                   ...for Respondent nos.1-18

The Court : As jointly agreed, list these matters with connected

applications on 8th May, 2026.

(SUJOY PAUL, CJ. )

(PARTHA SARATHI SEN, J.)

sm

 
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