Ashim Guha Thakurta & Ors vs Benoy Kumar Chatterjee And Ors
2026 Latest Caselaw 2115 Cal/2

Calcutta High Court

Ashim Guha Thakurta & Ors vs Benoy Kumar Chatterjee And Ors on 20 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 8 & 9
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                            IA NO. GA/198/2024
                              In CS/943/1982
                       ASHIM GUHA THAKURTA & ORS.
                                    Vs
                    BENOY KUMAR CHATTERJEE AND ORS.

                            IA NO. GA/217/2026
                              In CS/943/1982
                       ASHIM GUHA THAKURTA & ORS.
                                    Vs
                    BENOY KUMAR CHATTERJEE AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th March, 2026.

Appearance:

Mr. Nirmalya Dasgupta, Adv. Mr. Pourash Bandhopadhyay, Adv.

Mr. Surabita Biswas, Adv.

..for the petitioner

Mr. Swarnandu Ghosh, Sr. Adv.

Mr. A. N. Ganguly, Adv. Mr. Gautam Chakraborty, Adv. ...for the Joint Administrators

The Court:-

IA NO. GA/198/2024 in CS/943/1982

Report of the Joint-Administrators dated 20th March, 2026 be kept on

record.

Conveyance had already been executed.

Let the matter stand disposed of.

IA NO. GA/217/2026 in CS/943/1982

GA/217/2026 is filed praying for executing deed of conveyance with

other prayers.

A report is hereby called for from the Learned Joint Administrators on

the proposed execution of the deed of conveyance.

The report shall be submitted on or before the returnable date.

Let the matter appear on 6th May, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)