Haider Ali vs Naila Asgar And Ors
2026 Latest Caselaw 2112 Cal/2

Calcutta High Court

Haider Ali vs Naila Asgar And Ors on 20 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                  2023:CHC-OS:4966
OD- 10 & 12
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                               IA NO. GA/13/2025
                             [OLD NO CS/123/2016]
                                 In CS/47/2024
                                   HAIDER ALI
                                       Vs
                             NAILA ASGAR AND ORS.


                               IA NO. GA/11/2024
                             [OLD NO CS/123/2016]
                                 In CS/47/2024
                                   HAIDER ALI
                                       Vs
                             NAILA ASGAR AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th March, 2026.

Appearance:

Mr. Haider Ali, plaintiff ...in person

Mr. S. E. Huda, Adv. Mr.Sk. Aptabuddin, Adv.

Ms. N. Akbar, Adv.

...for the def.8.

Mr.Rahul Karmakar, Adv.

Ms. S. Saha, Adv. ..for defendant no.10

Mr. B. K. Dey, Adv. ...for the defendant no. 9

The Court:-

IA NO. GA/13/2025 [OLD NO CS/123/2016]

So far as GA/13/2025 is concerned, copy of the application shall be

served on all the persons.

2023:CHC-OS:4966 It will appear in the list on the returnable date for hearing.

Exchange of affidavit shall be complete in the meantime.

IA NO. GA/11/2024 [OLD NO CS/123/2016]

Learned Advocate-Commissioner craves leave to withdraw the Report

dated 27th November, 2025 and to file it afresh in view of the certain

typographical errors.

Corrected report shall be filed on or before the returnable date.

Incomplete inspection shall be carried out by the Learned

Commissioner with police help.

The Officer-in-charge of the Amherst Street, Police Station shall provide

assistances to the Learned Advocate-Commissioner for carrying out inspection

report.

The matters will appear in the list on 15th May, 2026.

A copy of the order may be communicated to the Officer-in-Charge of

Amherst Street Police Station.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)