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Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 1994 Cal/2

Citation : 2026 Latest Caselaw 1994 Cal/2
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 18 March, 2026

Author: Supratim Bhattacharya
Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya
OD - 2 & 3
                      IN THE HIGH COURT AT CALCUTTA
                        CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE

                            TEMPAPO-IPD/6/2025
                               PRAVIN KUMAR
                                     VS
                            ITC LIMITED AND ORS

                                 OCOT/7/2025
                                PRAVIN KUMAR
                                     VS
                            ITC LIMITED AND ORS.



BEFORE:
HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
             -A N D-
HON'BLE JUSTICE SUPRATIM BHATTACHARYA
DATE: - 18th, March, 2026.


                                                                     Appearance:
                                                          Mr. Tilak Bose, Sr. Adv.
                                               Mr. Soumya Roy Chowdhury, Adv.
                                                             Ms. Sristi Kaul, Adv.
                                                         Mr. Suryaneel Das, Adv.
                                                       Mr. Dhruv Chandra, Adv.
                                                          Mr. Chiranjit Pal, Adv.
                                                       Ms. Oindrila Ghosal, Adv.
                                                                   ...for appellant
                                                     Mr. S.N. Mookerjee, Sr. Adv.
                                                  Mr. Ranjan Bachawat, Sr. Adv.
                                                Mr. Ratnanko Banerjee, Sr. Adv.
                                                     Mr. Saurodip Banerjee, Adv.
                                                         Mr. Aayush Sinha, Adv.
                                                             Ms. Sayani De, Adv.
                                                              Mr. V. Gupta, Adv.
                                                        Ms. Mallika Bothra, Adv.
                                                                ...for respondents

1. The Court:- Heard in part.

2. List the matter for further hearing on March 25, 2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J.) GH.

 
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