Hdfc Bank Ltd vs Union Of India And Ors
2026 Latest Caselaw 1972 Cal/2

Calcutta High Court

Hdfc Bank Ltd vs Union Of India And Ors on 17 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-8
                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                                APO/48/2025
                                     WITH
                                WPO/387/2025
                              IA NO: GA/1/2025

                              HDFC BANK LTD
                                    VS
                          UNION OF INDIA AND ORS


 BEFORE :
 THE HON'BLE JUSTICE RAJASEKHAR MANTHA
                     And
 THE HON'BLE JUSTICE RAI CHATTOPADHYAY
 Date : 17th March, 2026

                                                                     Appearance:
                                                         Mr. Amitava Mitra, Adv.
                                                              ..for the appellant

                                                                Mr. K. Dalal, Adv.
                                                             Ms. Hasi Saha, Adv.
                                                          ..for the Union of India

                                                  Mr. Dwaipayan Banerjee, Adv.
                                                               Mr. A. Ghosh, Adv.
                                                        ..for the respondent no.3

1. On the prayer made by learned Advocate for the appellant/Bank,

the matter is adjourned for the day.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY , J.)

bp./kc