Rapid Roadlines Of India Pvt Ltd vs Bollore Logistics India Ltd
2026 Latest Caselaw 1904 Cal/2

Calcutta High Court

Rapid Roadlines Of India Pvt Ltd vs Bollore Logistics India Ltd on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-9
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO. GA/5/2026
                                   In CS/187/2017

                        RAPID ROADLINES OF INDIA PVT LTD
                                      Vs
                          BOLLORE LOGISTICS INDIA LTD.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Ankan Rai, Adv.

Mr. R. K. Rai, Adv.

Ms. N. Manna, Adv.

...for the defendant.

The Court:- The matter will appear in the list on 8 th May, 2026.

(SUGATO MAJUMDAR, J.) S.Seal