Rekha Jhunjhunwala vs Anju Agarwal
2026 Latest Caselaw 1902 Cal/2

Calcutta High Court

Rekha Jhunjhunwala vs Anju Agarwal on 16 March, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-8

                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                IA No. GA/4/2026
                                        In
                                  CS/149//2024
                             REKHA JHUNJHUNWALA
                                        VS
                                 ANJU AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th March, 2026 Appearance:

Mr. Sujit Banerjee, Adv.

Mr. Nilay Sengupta, Adv.

Mr. Modit Gupta, Adv.

Ms. Sunanda Samantha, Adv.

For the plaintiff.

Mr. Jatinder Singh Dhatt, Adv.

Mr. N. N. Dhali, Adv.

For the defendant.

The Court: This is an application for rejection of plaint and/or dismissal

of the suit.

After hearing the parties, it appears that the matter can be more

effectively adjudicated after affording the plaintiff an opportunity to disclose his

stand on affidavit(s).

Affidavit-in-opposition be filed by 10th April, 2026. Affidavit-in-Reply

thereto, if any, be filed by 30th April, 2026.

Let this matter appear in the monthly list of May, 2026.

(ARINDAM MUKHERJEE, J.)

snn.