Union Of India vs Shakambhari Ispat And Power Limited
2026 Latest Caselaw 1901 Cal/2

Calcutta High Court

Union Of India vs Shakambhari Ispat And Power Limited on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-19
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  CS/139/2018

                UNION OF INDIA , MINISTRY OF RAILWAYS & ANR.
                                     VS
                  SHAKAMBHARI ISPAT AND POWER LIMITED
              (FORMERLY ESS DEE ALUMINIUM LIMITED) AND ORS.



     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Ms. Rajashree Ray, Adv.

...for the plaintiff

Mr. Pradip Kr. Tarafdar, Adv. Mr. Anirban Pramanick, Adv. Mr. Sambuddha Dutta, Adv.

...for the defendants

The Court:- Time is extended till 30 th March, 2026 to file written

statement.

(SUGATO MAJUMDAR, J.) S.Seal