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Techno Electric And Engineering ... vs Yes Bank Limited And Anr
2026 Latest Caselaw 1897 Cal/2

Citation : 2026 Latest Caselaw 1897 Cal/2
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Techno Electric And Engineering ... vs Yes Bank Limited And Anr on 16 March, 2026

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-5 & 6
                      In the High Court at Calcutta
                          Commercial Division
                             Original Side

                         IA NO. GA-COM/1/2026
                           In CS-COM/20/2026

        TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED
                               Vs
                   YES BANK LIMITED AND ANR

                                      &

                         IA NO. GA-COM/2/2026
                           In CS-COM/20/2026

        TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED
                               Vs
                    YES BANK LIMITED AND ANR


     BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA ROY
     Date : March 16, 2026.

                                                                   Appearance:
                                             Mr. Jishnu Chowdhury, Sr. Adv.
                                                    Mr. Sanket Sarawgi, Adv.
                                                  ...for the plaintiff/petitioner

                                                      Mr. Avishek Guha, Adv.
                                                     Ms. Arunika Dutta, Adv.
                                                     Ms. Sonal Agarwal, Adv.
                                          ...for the defendant No. 1/Yes Bank

                                             Mr. Aasish Anand Bernard, Adv.
                                                   Mr. Abhishek Sikder, Adv.
                                                         Ms. Sahili Dey, Adv.
                                                    ...for the defendant No. 2


        The Court: On the prayer of Mr. Sanket Sarawgi, learned Advocate

appearing for the plaintiff, the plaintiff shall appear under the heading "New

Motion" on March 24, 2026.

        Ms. Arunika Dutta, learned Advocate appears for the defendant No.

1.
                                        2

          Mr. Aasish Anand Bernard, learned Advocate appears for the

defendant No. 2.



                                                       (ANIRUDDHA ROY, J.)



Sbghosh




                                 CS-COM/20/2026
                      IA No. GA-COM/1/2026, GA-COM/2/2026
                                     A.R., J.

 
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