Rampuria Industries And Investments ... vs M/S. Prime Builders And Developers And ...
2026 Latest Caselaw 1896 Cal/2

Calcutta High Court

Rampuria Industries And Investments ... vs M/S. Prime Builders And Developers And ... on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                  2023:CHC-OS:4620
OD- 33
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                   CS/36/2017

               RAMPURIA INDUSTRIES AND INVESTMENTS LTD.
                                   VS
              M/S. PRIME BUILDERS AND DEVELOPERS AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Rohit Banerjee, Adv. Ms. Shrayashee Das, Adv. Mr. Tridibesh Dasgupta, Adv.

...for the plaintiff.

The Court:- Witness action is adjourned to 18th March, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)