Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors
2026 Latest Caselaw 1868 Cal/2

Calcutta High Court

Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-22
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            CS/278/2015
IA NO: GA/1/2015(Old No:GA/3709/2015), GA/2/2016(Old No:GA/682/2016),
    GA/3/2016(Old No:GA/683/2016), GA/4/2016(Old No:GA/684/2016),
    GA/5/2016(Old No:GA/685/2016), GA/6/2016(Old No:GA/687/2016),
           GA/8/2016(Old No:GA/3371/2016), GA/9/2017 (Old
   No:GA/156/2017),GA/10/2017(Old No:GA/722/2017), GA/11/2017(Old
    No:GA/723/2017), GA/15/2020(Old No:GA/669/2020), GA/16/2020

                              GHANSHYAM SARDA
                                     VS
                       SRI GOVIND KUMAR SARDA AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Sankarsan Sarkar, Adv. Mr. Aditya Kanodia, Adv.

Ms. S. Ahmed, Adv.

...for the plaintiff/petitioner.

Mr. Aniruddha Agarwalla, Adv.

Ms. Priyanka Garain, Adv.

...for defendant no. 1.

Mr. Uttam Sharma, Adv.

...for the defendant nos. 121 to 125.

Mr. Debangshu Dinda, Adv. Mr. Jai Kumar Surana, Adv. Mr. Abhimonyu Roy, Adv. ...for the defendant nos. 2, 13, 14, 15 & 16.

The Court:- Let the matter be adjourned to 25 th March, 2026.

Ad interim order is extended till date.

(SUGATO MAJUMDAR, J.) S.Seal