Citation : 2026 Latest Caselaw 1782 Cal/2
Judgement Date : 11 March, 2026
OD- 1 to 5
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/73/2010
IA NO: GA/1/2010(Old No:GA/997/2010),
GA/2/2010(Old No:GA/1581/2010), GA/5/2019(Old No:GA/144/2019)
RAJENDRA PRASAD PANSARI AND ORS.
VS
M. P. BIRLA TRUST & ORS.
And
CS/74/2010
IA NO: GA/1/2010(Old No:GA/998/2010), GA/2/2010(Old
No:GA/1584/2010), GA/5/2019(Old No:GA/145/2019)
RAJENDRA PRASAD PANSARI AND ORS.
VS
PRIYAMVADA BIRLA TRUST & ORS.
And
CS/75/2010
IA NO: GA/1/2010(Old No:GA/999/2010), GA/2/2010(Old
No:GA/1585/2010), GA/5/2019(Old No:GA/147/2019)
RAJENDRA PRASAD PANSARI AND ORS.
VS
PRIYAMVADA BIRLA FUND & ORS.
And
CS/76/2010
IA NO: GA/1/2010(Old No:GA/1001/2010), GA/2/2010(Old
No:GA/1583/2010), GA/5/2019(Old No:GA/148/2019)
RAJENDRA PRASAD PANSARI AND ORS.
VS
PRIYAMVADA BIRLA NIDHI & ORS.
And
CS/77/2010
2
IA NO: GA/1/2010(Old No:GA/1000/2010), GA/2/2010(Old
No:GA/1582/2010), GA/4/2019(Old No:GA/149/2019)
RAJENDRA PRASAD PANSARI AND ORS.
VS
PRIYAMVADA BIRLA KOSH & ORS.
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 11th March, 2026
Appearance:
Mr. Surajit Nath Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Ms. Amrita Pandey, Adv.
... for the plaintiffs
Mr. Dhruba Ghosh, Sr. Adv. Mr. Soumya Ray Chowdhury, Adv.
Mr. Sanjiv Kr. Trivedi, Adv. Mr. Sanket Sarawgi, Adv. Mr. Altamash Alim, Adv.
... for defendant no. 6
The Court:- On the prayer of the Learned Advocates representing the
plaintiffs to carry out the amendment of the plaint, next date be fixed on 30th
March, 2026.
(ANANYA BANDYOPADHYAY, J.)
DB
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