Techno Electric And Engineering ... vs Yes Bank Limited And Anr
2026 Latest Caselaw 1771 Cal/2

Calcutta High Court

Techno Electric And Engineering ... vs Yes Bank Limited And Anr on 11 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-9 & 10

                     In the High Court at Calcutta
                         Commercial Division
                            Original Side

                         IA NO. GA-COM/1/2026
                           In CS-COM/20/2026

       TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED
                             VS
                  YES BANK LIMITED AND ANR.

                                     &

                         IA NO. GA-COM/2/2026
                           In CS-COM/20/2026

       TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED
                             VS
                  YES BANK LIMITED AND ANR.

  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : March 11, 2026.

                                                                   Appearance:
                                              Mr. Jishnu Chowdhury, Sr. Adv.
                                              Mr. Suddhasatva Banerjee, Adv.
                                                Mr. Sanjiv Kumar Trivedi, Adv.
                                             Mr. Satadeep Bhattacharyya, Adv.
                                                     Mr. Sanket Sarawgi, Adv.
                                                      Ms. Sriparna Mitra, Adv.
                                                          Mr. Niket Ojha, Adv.
                                                   ...for the plaintiff/petitioner

                                                       Mr. Avishek Guha, Adv.
                                                     Ms. Arunima Dutta, Adv.
                                                      Ms. Sonal Agarwal, Adv.
                                           ...for the defendant No. 1/Yes Bank

                                              Mr. Aasish Anand Bernard, Adv.
                                                    Mr. Abhishek Sikder, Adv.
                                                          Ms. Sahili Dey, Adv.
                                                     ...for the defendant No. 2


       The Court: The order dated February 27, 2026 speaks for itself.

       Mr. Jishnu Chowdhury, learned Senior Advocate appearing for the

plaintiff has been continuing with his submissions on the basis of the forum
                                          2

selection clause whether the plaint can be entertained by this Court. He

shall continue on the next day.

          Mr. Avishek Guha, learned Advocate appears for the defendant No.

1/Bank.

          Mr. Aasish Anand Bernard, learned Advocate (VC) with Mr. Abhishek

Sikder, learned Advocate appears for the defendant No. 2.

          On the joint prayer of the parties, the matter shall appear under the

heading "New Motion" on March 16, 2026.




                                                       (ANIRUDDHA ROY, J.)



Sbghosh




                                 CS-COM/20/2026
                                      A.R., J.