Principal Secretary vs Dalgreen Agro Pvt Ltd
2026 Latest Caselaw 1633 Cal/2

Calcutta High Court

Principal Secretary vs Dalgreen Agro Pvt Ltd on 9 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

od-1-4
                          ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE

                        APO/96/2024
            STATE OF WEST BENGAL THROUGH THE
         PRINCIPAL SECRETARY, REVENUE DEPARTMENT
                            VS
                   DALGREEN AGRO PVT LTD
                            ....

APO/114/2023 INDORAMA INDIA PRIVATE LIMITED VS COLLECTOR OF STAMP REVENUE, KOLKATA ......

APO/26/2025 IA NO: GA/1/2025

DALGREEN AGRO PRIVATE LIMITED VS STATE OF WEST BENGAL AND ORS ....

APOT/86/2025 IA NO: GA/1/2025 COLLECTOR OF STAMP REVENUE KOLKATA VS INDORAMA INDIA PRIVATE LIMITED

BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: 9th March, 2026.

Appearance:

Mr. Abhijit Chatterjee, Sr. Adv. Mr. Soumya Majumder, Sr. Adv. Mr. Agnibesh Sengupta, Adv.

Ms. Rusha Mitra, Adv.

Mr. Soham Sen, Adv.

...for appellants

Mr. Kishore Dutt, Ld. AG [VC] Mr. Ayan Banerjee, Adv.

Mr. Debangsu Dinda, Adv.

Mr. Ajeyo Chowdhury, Adv.

...for State.

Mr. Aniket Agarwal, Adv.

Mr. A. Goyel, Adv....appear.

1. Having heard Mr. Abhijit Chatterjee, learned senior Counsel appearing

for the appellant in APO/114/2023, let this matter stand adjourned

and be listed tomorrow (10.3.2026) as the first item for further

consideration.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) pkd.