Citation : 2026 Latest Caselaw 1601 Cal/2
Judgement Date : 6 March, 2026
ODSL-1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/278/2015
IA NO: GA/1/2015(Old No:GA/3709/2015),
GA/2/2016(Old No:GA/682/2016),
GA/3/2016(Old No:GA/683/2016),
GA/4/2016(Old No:GA/684/2016),
GA/5/2016(Old No:GA/685/2016),
GA/6/2016(Old No:GA/687/2016),
GA/8/2016(Old No:GA/3371/2016),
GA/9/2017(Old No:GA/156/2017),
GA/10/2017(Old No:GA/722/2017),
GA/11/2017(Old No:GA/723/2017),
GA/15/2020(Old No:GA/669/2020),
GA/16/2020
GHANSHYAM SARDA
VS
SRI GOVIND KUMAR SARDA AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 6th March, 2026.
Appearance:
Mr. S.N.Mitra, Sr. Adv. Mr. Sankarsan Sarkar, Adv. Mr. Aditya Kanodia, Adv. Ms.Sharfaa Ahmed, Adv.
...plaintiff
Mr. Sarvapriya Mukherjee, Adv. Mr. Aniruddha Agarwalla,Adv.
Ms. Priyank Garain,Adv.
...for def. no. 1
Mr. Rajdeep Mantha,Adv. Mr. Binoy Kumar Jain, Adv.
Mr. Piyush Jain, Adv. ..for def. nos.19 & 20.
Mr. Jai Kumar Surana,Adv. Mr. Abhimonyu Roy,Adv ...for def. nos. 2,13,14,15 & 16
Mr. G. Khaitan, Adv.
..for def. nos. 74 & 75
Mr. Sk. Saad Jshom, Adv.
..for def. 77 & 119.
Mr. Aritra Basu, Adv. Mr. Uttam Sharma,Adv. ...for the added defendant nos. 121 to 126
The Court:- GA/2/2016, GA/3/2016, GA/4/2016, GA/5/2016 and
GA/6/2016 shall appear in the list on 13th March, 2026.
Ad interim order is extended till date.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)
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