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Smt. Susmita Roy And Ors vs Smt. Charusila Trust Estates
2026 Latest Caselaw 1577 Cal/2

Citation : 2026 Latest Caselaw 1577 Cal/2
Judgement Date : 6 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Smt. Susmita Roy And Ors vs Smt. Charusila Trust Estates on 6 March, 2026

OD-1

ORDER SHEET

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION OIRGINAL SIDE

ACR/2214/1987

IA No: GA/2/2005 (Old No: GA/3685/2005), GA/10/2019 (Old No: GA/1782/2019), GA/11/2019 (Old No: GA/2276/2019), GA/12/2020 (Old No: GA/429/2020), GA/13/2022, GA/15/2024, GA/16/2024, GA/17/2024, GA/18/2024, GA/19/2024, GA/20/2024, GA/21/2024, GA/22/2024, GA/23/2024, GA/24/2025, GA/25/2025, GA/26/2025, GA/27/2025, GA/28/2026, GA/29/2026

SMT. SUSMITA ROY AND ORS

-Vs-

SMT. CHARUSILA TRUST ESTATES

Before:

The Hon'ble Justice BIVAS PATTANAYAK Date: 6th March, 2026

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Deepnath Roy Chowdhury, Adv.

Mr. Sudip Deb, Sr. Adv.

Mr. Nirmalya Dasgupta, Adv.

Mr. Debjyti Basu, Adv.

Mr. Subir Sabud, Adv.

Mr. Shiladitya Ghosh, Adv.

...for the petitioners

Ms. Baisali Ghoshal, Adv. Mr. Dipanjan Datta, Adv. Ms. Esha Basak, Adv.

...For the Intervenor

Mr. Riju Ghosh, Adv.

...For the Intervenor (in IA GA No. 22 of 2024)

Mr. Rachit lakhmani, Adv. Mr. Nikunj Berlia, Adv.

...For the Petitioner/Intervenor (in GA 13 of 2022)

The Court:- Heard Mr. Sudip Deb Learned Senior Advocate

appearing for the applicants in IA No. GA 15 of 2024.

Due to paucity of time hearing could not be completed.

List this matter on 10th April, 2026 at 3:00PM.

(BIVAS PATTANAYAK, J.)

JM/DB

 
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