M/S. Nandy Trading Co vs Embee Ferro Alloy Private Limited
2026 Latest Caselaw 41 Cal/2

Calcutta High Court

M/S. Nandy Trading Co vs Embee Ferro Alloy Private Limited on 8 January, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

                                                                                            2026:CHC-OS:8
OCD-27


             In The High Court at Calcutta
                         [Commercial Division]
                               Original Side

                          IA NO. GA-COM/2/2025
                                    In
                             CS-COM/31/2025

                       M/S. NANDY TRADING CO
                                 Vs
                  EMBEE FERRO ALLOY PRIVATE LIMITED

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date :8th January, 2026 Appearance :

Mr. Subir Banerjee, Adv.

Mr. Anujit Mookherjee, Adv. Mr. Sarangam Chakraborty, Adv.

... for the plaintiff/petitioner

Mr. Chayan Gupta, Adv.

Mr. Rajesh Upadhyay, Adv.

Ms. Surabita Biswas, Adv.

... for the defendant

Mr. Utpal Bose, Sr. Adv.

Mr. Debjyoti Manna, Adv.

Ms. Moumita Bhattacharjee, Adv. ..for Shree Ramdoot Ferro Pvt. Ltd.

The Court :- In view of the judgment and order passed in IA No.GA-

COM/1/2025 today, this application has become infructuous and no

further order is required to be passed therein.

Accordingly, IA No.GA-COM/2/2025 stands disposed of.

(ANIRUDDHA ROY, J.)

sg.