Eastern Coalfields Limited And Ors vs Saria Khatoon And Ors
2026 Latest Caselaw 38 Cal/2

Calcutta High Court

Eastern Coalfields Limited And Ors vs Saria Khatoon And Ors on 8 January, 2026

OD-1 & 2, O-4,5,6,7&9

                             IN THE HIGH COURT AT CALCUTTA
                                 Civil Appellate Jurisdiction
                                       ORIGINAL SIDE

                                     APOT/236/2025
                                    IN WPO/76/2025
                                   IA NO: GA/2/2025
                          EASTERN COALFIELDS LIMITED AND ORS
                                           VS
                                SARIA KHATOON AND ORS

                                     APOT/237/2025
                                    IN WPO/75/2025
                                   IA NO: GA/2/2025
                        M/S EASTERN COALFIELDS LIMITED AND ORS
                                           VS
                                   SUNDARI MAHALI

                                      APOT/199/2025
                                     IN WPO/34/2025
                                    IA NO: GA/2/2025
                        M/S. EASTERN COALFIELDS LIMITED AND ORS.
                                            VS
                                 SMT. BAHAMONI MEJHAN

                                     APOT/205/2025
                                    IN WPO/33/2025
                                   IA NO: GA/2/2025
                          EASTERN COALFIELDS LIMITED AND ORS
                                           VS
                                      MAYA BOURI

                                     APOT/267/2025
                                    IN WPO/33/2025
                                   IA NO: GA/2/2025
                                      MAYA BOURI
                                           VS
                          EASTERN COALFIELDS LIMITED AND ORS

                                     APOT/284/2025
                                    IN WPO/214/2025
                              IA NO: GA/1/2025, GA/2/2025
                        M/S EASTERN COALFIELDS LIMITED AND ORS
                                           VS
                                 KAMALA HERA AND ANR

                                     APOT/300/2025
                                    IN WPO/214/2025
                              IA NO: GA/1/2025, GA/2/2025
                                 KAMALA HELA AND ANR.
                                           VS
                              COAL INDIA LIMITED AND ORS.
                                               2

BEFORE:
The Hon'ble JUSTICE MADHURESH PRASAD
The Hon'ble JUSTICE PRASENJIT BISWAS
Date : 8th January, 2026

                                                                                                 Appearance:
                                                                               Mr. Subhrangsu Panda, Adv.
                                                                                Mr. Bratati Pramanick, Adv.
                                                                                      Mrs. Haritriti Roy, Adv.
                                                                                   Mr. Anupam Singha, Adv.
                                                                                       Mr. Ratul Ghosal, Adv.
                            ..for the respondent no. 1 in item no.1, 2 daily list, in item no. 4 monthly list,

For the respondent in item no. 5 monthly list, for the appellant/ petitioner in item no. 6 monthly list

Mr. Sumitava Chakraborty, Adv.

Mr. Shantanu Chakarborty, Adv.

..for the respondent no. 3 In item no. 1 (daily list)

Mr. Anup Kanti Poddar, Adv.

Mr. Soham Dutta, Adv.

Ms. Anjali Shaw, Adv.

Ms. Debosmiya Halder, Adv.

For the appellant in item no. 1&2 daily list, in item no. 5 and 7 monthly list, for the respondent in item no. 6 monthly list.

The Court:- Learned advocates agree that they will file a composite

compilation of the judgments being relied upon, where the judgments would be

marked as to the party who is placing reliance on the same.

Let such compilation be filed by tomorrow (09.01.2026).

Let both the affidavit in opposition, and affidavit in reply filed in Court

today in APOT/267/2025 be taken on record.

List all the matters on 29th January, 2026.

(MADHURESH PRASAD, J.)

(PRASENJIT BISWAS, J.)

pkd/Arsad