Samir Das vs Sukumar Das
2026 Latest Caselaw 285 Cal/2

Calcutta High Court

Samir Das vs Sukumar Das on 29 January, 2026

OD- 18
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                CS/327/2004
                        IA NO: GA/6/2021, GA/7/2022

                                 SAMIR DAS
                                    VS
                                SUKUMAR DAS

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 29th January, 2026 Appearance:

Mr. Shiv Shankar Banerjee, Adv. Mr. Shantanu Chatterjee, Adv. Mr. Rajendra Kr. Nandi, Adv.

Mr. Partho Proteem Das, Adv.

Mr. Siddharth Chamria, Adv.

...for the plaintiff

Mr. Madan Mohan Ray, Adv.

... for the defendant nos. 1 to 8

Mr. Nilotpal Chatterjee, Adv.

... for the KMC

Mr. Syed Julfikar Ali, Adv.

Mr. Pramita Banerjee, Adv.

...for defendant nos. 10 to 12

Ms. Bineeta Bhattacharjee, Adv.

... Partition Commissioner

The Court :- In compliance with the order dated 22nd January, 2026,

the Learned Advocate representing the Kolkata Municipal Corporation has

placed a report of site inspection. Let the same be kept on record. A copy of

the aforesaid report has been served upon the Learned Advocate representing

the plaintiff, who is to circulate a copy of the same amongst the other

defendants.

Exception filed by the Learned Advocate representing defendant nos.

10 to 12 be kept on record.

The land area mentioned in the premises no. 20, Tagore Castle Street

as well as 43/1B, Nimtolla Ghat Street had not been disputed either by the

Learned Advocate representing the plaintiff or by the Learned Advocate

representing the defendant nos. 10 to 12.

The Learned Advocate acting as Partition Commissioner is to visit the

scheduled property at Mouza-Berugram, Dubrajhat, Police Station -

Khandaghosh, District - Purba Burdwan.

The Registrar, Original Side is to communicate a copy of this order to

the Superintendent of Police, Purba Burdwan to provide necessary assistance

to the Learned Receiver to conduct the measurement of the scheduled

property situated at Mouza-Berugram, Dubrajhat, Police Station -

Khandaghosh, District - Purba Burdwan.

The Learned Receiver is to file a report stating the area of the

scheduled property on 2nd March, 2026.

Next date be fixed on 2nd March, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB