Subrata Nundy vs The Collector Of Kolkata Stamp And ...
2026 Latest Caselaw 190 Cal/2

Calcutta High Court

Subrata Nundy vs The Collector Of Kolkata Stamp And ... on 20 January, 2026

OD -1

                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE


                                WPO/506/2025

                          SUBRATA NUNDY
                                 VS
     THE COLLECTOR OF KOLKATA STAMP AND REVENUE, OFFICE OF THE
                        COLLECTOR AND ORS.


     BEFORE:
     The Hon'ble JUSTICE OM NARAYAN RAI

Date : January 19, 2026.

Appearance :

Mr. Sanjib Dawn, Adv. ...for the petitioner

Mr. Ayan Banerjee, Adv. Mr. Soumyajit Ghosh, Adv.

...for the State

The Court:- Hearing is concluded. Judgment reserved.

(OM NARAYAN RAI, J.)

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