I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2026 Latest Caselaw 158 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 19 January, 2026

ORDER SHEET                                                             OD-7 & 8


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   EC/281/2021
                        I. G. E. (INDIA) PRIVATE LIMITED
                                         VS
                      LARICA INFRASTRUCTURE LIMITED
                                        WITH
                                   EC/370/2023
                               I G E (INDIA) PVT LTD
                                         VS
                         LARICA INFRASTRUCTURE LTD

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 19th January, 2026.

Appearance:

Mr. Debdatta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. M. Kumar Seal, Adv.

...For the Decree-holder Mr. Manish Paul, Adv.

...For the Judgment-debtor

The Court :- In compliance with the order dated 14 th January, 2026, the

Learned Advocate representing the judgment-debtor has placed the address and

the extent of land situated at Pailan owned by judgment-debtor.

Let the same be kept on record.

The Learned Advocate representing the judgment-debtor is to instruct the

judgment-debtor to be present before the Court on the next date of hearing along

with the copy of the development agreement executed in the year 2022.

Next date be fixed on 10th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM