Srmb Srijan Limited vs Great Eastern Energy Corporation ...
2026 Latest Caselaw 126 Cal/2

Calcutta High Court

Srmb Srijan Limited vs Great Eastern Energy Corporation ... on 15 January, 2026

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD- 2
                        IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                   ORIGINAL SIDE

                                  AO-COM/30/2024
                                       WITH
                                  AP-COM/281/2024

                           SRMB SRIJAN LIMITED
                                   VS
                GREAT EASTERN ENERGY CORPORATION LIMITED

    BEFORE:
    The Hon'ble JUSTICE ARIJIT BANERJEE
                       AND
    The Hon'ble JUSTICE OM NARAYAN RAI
    Date : January 15, 2025.


                                                                       Appearance:
                                                        Mr. Jayanta Kr. Mitra, Sr. Adv.
                                                              Mr. Sakya Sen, Sr. Adv.
                                                                 Mr. Arnab Das, Adv.
                                                         Mr. Rehanuddin Ansari, Adv.
                                                                   ...for the appellant.

                                                         Mr. Ratnanko Banerji, Sr. Adv.
                                                        Mr. Sarvapriya Mukherjee, Adv.
                                                             Mr. Kanishk Kejriwal, Adv.
                                                              Mr. Debargha Basu, Adv.
                                                                   ...for the respondent.


                              Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded.

Judgment is reserved.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

KB AR (CR)