M/S Anupam Enterprises vs Besco Limited
2026 Latest Caselaw 124 Cal/2

Calcutta High Court

M/S Anupam Enterprises vs Besco Limited on 15 January, 2026

OCD-61
                                    ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                    EC/328/2021

                                  IA NO: GA/1/2022

                            M/S ANUPAM ENTERPRISES
                                      VS
                                 BESCO LIMITED


BEFORE:
THE HON'BLE JUSTICE GAURANG KANTH
Date: 15th January, 2026.

                                                                                Appearance:
                                                                  Mr. Rohit Banerjee, Adv.
                                                                  Ms. Kanchan Jaju, Adv.
                                                                      Ms. Sreha Das, Adv.
                                                                        ...for the petitioner

                                                             Mr. Siddhartha Banerjee, Adv.
                                                                Ms. Debjani Sengupta, Adv.
                                                                     Mr. Rajib Mullick, Adv.
                                                                   Ms. Ayantika Saha, Adv.
                                                    ...for the judgment-debtor/respondent

The Court: At the request of the parties, let this matter be listed on

5th February, 2026.

(GAURANG KANTH, J.)

S. A. AR (CR)