M/S. Banwarilal Pasari vs Anandilal Narendra Kumar And Ors
2026 Latest Caselaw 989 Cal/2

Calcutta High Court

M/S. Banwarilal Pasari vs Anandilal Narendra Kumar And Ors on 16 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 36
                    IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                             CS/142/2001

                        M/S. BANWARILAL PASARI
                                 VS
                  ANANDILAL NARENDRA KUMAR AND ORS


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:16th February, 2026

Appearance:

Mr. Abhrajit Mitra, Sr.Adv.

Mr. Sarvapriya Mukherjee, Adv.

Mr. Arif Ali, Adv.

Mr. Arnab Sardar, Adv.

...for the plaintiff.

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Debmalya Ghosal, Adv.

Mr. Vivek Basu, Adv.

Ms. A. Chowdhury, Adv Mr. Souvik Ghosh, Adv.

...for the defendant no. 1.

Mr. Rishad Medora, Adv.

Ms. Priyanka Mitra, Adv.

...for defendant no. 11.

The Court:- Mr. Mitra, Learned Senior Counsel appearing for the Plaintiff

handed over revised notes of argument to the learned Counsel for the

Defendants. The revised notes of argument be kept in the record today.

The learned Counsels for the parties are at liberty to file their respective

notes of argument positively on or before 9 th March, 2026. Advance copy of the

notes of argument shall be handed over to the learned Counsel for the Plaintiff.

Notes of argument is expected to be exchanged by 5 th March, 2026 for

ensuring this Court to finalise hearing on the date fixed.

(SUGATO MAJUMDAR, J.)

s.chandra