Reconstruction Co P Ltd & Or vs Orient Beverages Ltd. & Ors
2026 Latest Caselaw 988 Cal/2

Calcutta High Court

Reconstruction Co P Ltd & Or vs Orient Beverages Ltd. & Ors on 16 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-6
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                IA NO. GA/1/2016
                                 In CS/144/2016

                     SQUARE FOUR ASSETS MANAGEMENT &
                       RECONSTRUCTION CO P LTD & OR
                                    Vs
                       ORIENT BEVERAGES LTD. & ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th February, 2026.

Appearance:

Ms. Reshmi Ghosh, Adv. Ms. Sristi Barman Roy, Adv.

Mr. Subranil Dey, Adv. Ms. Sudipta Paul, Adv.

... for the plaintiffs

Mr. Kaushik Banerjee, Adv. ...for the defendant no. 1.

Mr. Suman Kumar Dutt, Sr. Adv.

Mr. Sarathi Dasgupta, Adv.

Mr. Arijit Basu, Adv.

...for defendant no. 3

Mr. Arnab Chakraborty, Adv. Ms. Pragya Bhowmick, Adv.

...for defendant no. 6.

The Court:- On prayer of the Learned Counsel for the Plaintiff, time is

extended to comply with the Order dated 14 th January, 2026 till 13th March,

2026.

(SUGATO MAJUMDAR, J.) S.Seal