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Pradip Kumar Daga And Anr vs Yashwant Kumar Daga And Anr
2026 Latest Caselaw 976 Cal/2

Citation : 2026 Latest Caselaw 976 Cal/2
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Pradip Kumar Daga And Anr vs Yashwant Kumar Daga And Anr on 16 February, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET                                                         OD-5


                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             IA No. GA/5/2026
                                     In
                              CS No. 6 of 2024

                     PRADIP KUMAR DAGA AND ANR.

                                  VERSUS

                   YASHWANT KUMAR DAGA AND ANR


 BEFORE:
 The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th February, 2026.

Appearance:

Mr. Nirmalya Dasgupta, Adv.(VC) Mr. Pujon Chatterjee, Adv.

Mr. Altamash Alim, Adv.

...For the Plaintiffs

Mr. Suddhasatva Banerjee, Adv. Mr. Aurin Chakraborty, Adv.

Mr. Shounak Mitra, Adv.

Mr. Zulfiqori-ali-al-Quaderi, Adv.

Mr. Aditya Sarkar, Adv.

...For the Defendants

Mr. Rohit Das, Adv.

Ms. Kishwar Rahman, Adv.

Ms. Divya Tekriwal, Adv.

...For the Defendant no.5.

The Court :- This is an application for amendment of the plaint.

On the prayer of the plaintiffs, leave is granted to withdraw this application

since the defects contained therein may be of technical nature but cannot be

cured by filing supplementary affidavit.

Leave is granted to the plaintiffs to file a fresh application on the self same

cause in accordance with law.

IA No. GA/5/2026 is, accordingly, dismissed as withdrawn.

(ARINDAM MUKHERJEE, J.)

JM

 
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