Raghunath Banerjee (Dec) vs Unknown
2026 Latest Caselaw 892 Cal/2

Calcutta High Court

Raghunath Banerjee (Dec) vs Unknown on 12 February, 2026

ORDER SHEET                                                           OD- 2



                   IN THE HIGH COURT AT CALCUTTA
                  Testamentary and Intestate Jurisdiction
                            ORIGINAL SIDE

                            IA NO. GA/2/2023
                             In PLA/14/1964

                          IN THE GOODS OF:
                      RAGHUNATH BANERJEE (DEC)

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026 Appearance:

Ms. Sananda Ganguly, Adv.

....for the petitioner Mr. Joydev Sengupta, Adv.

Mr. Swarup Karmakar, Adv.

...for the intervenor (Veedol India Limited) Mr. Mukterswar Maity, Adv.

Mr. D.K. Mishra, Adv.

Ms. Manisha Sarkar, Adv.

... for Arun Kanti Dutta

Ms. Joytsna Dutta (appearing in person)

The Court :- In compliance with the order dated 15 th January,

2026, the wife of Arun Kanti Dutta, since deceased, has been present

before the Court. Her personal appearance is noted and dispensed with.

The Learned Advocate assisting the wife of Arun Kanti Dutta being

Joytsna Dutta today in Court is to serve a copy of the Death Certificate

of Arun Kanti Dutta upon the Learned Advocate representing the

plaintiff/petitioner and intervenor company during the course of this

day.

Next date be fixed on 16th March, 2026, for further steps by the

Learned Advocate representing the plaintiff/petitioner.

(ANANYA BANDYOPADHYAY, J.)

DB