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Raj Kumar Agarwal vs R.C.Estate Pvt.Ltd
2026 Latest Caselaw 891 Cal/2

Citation : 2026 Latest Caselaw 891 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Raj Kumar Agarwal vs R.C.Estate Pvt.Ltd on 12 February, 2026

   OD-10

                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                CS/348/1999
            IA NO: GA/1/1999(Old No:GA/3030/1999), GA/2/1999(Old
        No:GA/4022/1999), GA/3/1999(Old No:GA/4876/1999), GA/6/2022


                               RAJ KUMAR AGARWAL
                                       VS
                               R.C.ESTATE PVT.LTD.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 12TH FEBRUARY, 2026.

Appearance :

Mr. Pradip Kr. Dutta, Sr. Adv. Mr. Chanchal Kr. Dutta, Adv.

Ms. K. Mullick, Adv.

For the plaintiff

Mr. Joyjit Roy Choudhury, Adv. Mr. Rohit Choudhury, Adv.

For the defendant

The Court: Heard the submissions of the Learned Advocate representing

the Plaintiff.

The Learned Advocate representing the Defendant is present.

Next date be fixed on 11th March, 2026 for further hearing.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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