Inderjeet Singh Kaur vs Harbindar Kaur Alias Zarina Siddiqui ...
2026 Latest Caselaw 838 Cal/2

Calcutta High Court

Inderjeet Singh Kaur vs Harbindar Kaur Alias Zarina Siddiqui ... on 12 February, 2026

OD- 5 & 6
                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                             IA NO. GA/13/2025
                               In CS/509/1998

                        INDERJEET SINGH KAUR
                                  Vs
             HARBINDAR KAUR ALIAS ZARINA SIDDIQUI AND ORS.

                                     AND

                             IA NO. GA/14/2025
                               In CS/509/1998

                        INDERJEET SINGH KAUR
                                  Vs
             HARBINDAR KAUR ALIAS ZARINA SIDDIQUI AND ORS.

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 12th February, 2026
                                                                       Appearance:
                                                              Mr. Soumen Das, Adv.
                                                                   ...for the plaintiff

                                                   Mr. Subhashish Sengupta, Adv.
                                                            Mr. Ayan Dutta, Adv.
                                                        Ms. Shreyasi Sanyal, Adv.
                                                          ...for the defendant no.2

                                                  Ms. Subhangi Bhattacharya, Adv.
                                                         Ms. A. Chakraborty, Adv.
                                                           ...for defendant no.1(a)

                                                      Mr. Nilotpal Chatterjee, Adv.
                                                        Ms. Piyali Sengupta, Adv.
                                                                    ...for the KMC

                                                             Mr. D.K. Chandra, Adv.
                                                             ...for defendant no. 4(a)

            The Court:- In compliance with the order dated 16th December,

     2025, the Learned Advocate representing the Kolkata Municipal

     Corporation has placed a report. Let the same report be kept on record.

            The Learned Advocates representing the respective parties, who

     desire to seek a copy of the aforesaid report is to communicate to the
                                    2
Learned Advocate the Kolkata Municipal Corporation for obtaining

the same.

      The   Learned   Advocate    representing     the   Kolkata   Municipal

Corporation is to place a copy of the plaint of Title Suit No.581 of 2018,

pending before the 6th Bench of City Civil Court at Calcutta for

adjudication, to assist the Court to determine the names of the

respective parties therein with regard to the instant partition suit.

      The Learned Advocate representing the KMC is to further instruct

the Excise and GST Department to comply with the order dated 16 th

December, 2025 and furnish respective reports.

      The Excise department is also to reveal as to the name in whose

favour the base license was granted in the year 1958.

      Affidavit-in-opposition filed by defendant no. 2 be kept on record.

Affidavit-in-reply, if any, to the affidavit-in-opposition by the Learned

Advocate representing the defendant no. 2, be filed prior to the next date

hearing.

      Learned Advocate representing the defendant no. 4 (a) has not yet

filed affidavit-in-opposition who is to file the same prior to the next date

of hearing. No further time will be granted for filing the same.

      Learned Advocate representing respondent seeks further time to file

affidavit-in-opposition to GA/14/2025 and the same is allowed. He is to

file the same prior to the next date of hearing.

Next date be fixed on 25th March, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB